Supreme Court - Daily Orders
Parshvanath Charitable Trust vs All India Council For Technical ... on 27 August, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.804 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No(s). 30366/2019 in C.A. No. No.
9048/2012
PARSHVANATH CHARITABLE TRUST Petitioner(s)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Respondent(s)
Date : 27-08-2019 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr.Rituraj Biswas, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on 28.8.2019.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.08.27 18:33:40 IST Reason: