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Supreme Court - Daily Orders

Parshvanath Charitable Trust vs All India Council For Technical ... on 27 August, 2019

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.804                          COURT NO.7                 SECTION IX

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     MISCELLANEOUS APPLICATION Diary No(s). 30366/2019               in C.A. No. No.
     9048/2012


     PARSHVANATH CHARITABLE TRUST                                    Petitioner(s)

                                                VERSUS

     ALL INDIA COUNCIL FOR TECHNICAL EDUCATION                       Respondent(s)

     Date : 27-08-2019 This petition was               mentioned today.

     CORAM :
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT
                         HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)                   Mr.Rituraj Biswas, AOR

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

List on 28.8.2019.

(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.08.27 18:33:40 IST Reason: