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[Cites 0, Cited by 0] [Section 43(11)] [Section 43] [Entire Act]

State of Telangana - Subsection

Section 43(11)(a) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(a)fails to apply for registration of an institution or endowment within the time specified in sub-section (1);