Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Goa - Subsection

Section 41(1) in The Goa, Daman and Diu Agricultural Tenancy (Revenue Survey and Record of Rights) Rules, 1967

(1)Every year at any time during the period when the crops grown in the village are standing in the fields, the talathi shall visit the village for the purpose if inspection of the crops and making entries in the register of cultivators and crops.