Section 85(4) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(4)The Khand Vikas Adhikari shall submit the plan as approved by the Kshettra Panchayat to the Zila Panchayat before such date as may be prescribed.] [Substituted by U.P. Act No. 9 of 1994.]
