Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 155(1)] [Section 155] [Entire Act] State of Jharkhand - Subsection Section 155(1)(b) in Jharkhand Municipal Act, 2011 (b)issue of municipal licenses for various non-residential uses of lands and buildings,