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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 93(16) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(16)Persons employed in serving notice or in other process under these rules be entitled to batta at such rates as may, from time to time, be fixed by the Recovery Officer.