Section 9(2)(i) in The Assam Fiscal Responsibility and Budget Management Act, 2005

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

(i)The fiscal indicators to be prescribed for the purpose or sub-section (2) of section 3 and clause (a) of sub section (3) of section 5;

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