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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(3) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(3)Subject to the provisions of sub-rule (4), any discharge into the sea of oil or oily mixture from the cargo area of an oil tanker shall be prohibited while in a special area.