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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Sikkim - Subsection

Section 4(1)(b) in Sikkim Shops and Commercial Establishments Act, 1983

(b)offices of the Central or State Government or of local authorities, of the State Bank of India, the State Bank: of Sikkim and the Life Insurance Corporation;