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Union of India - Section

Section 142 in The Central Motor Vehicles Rules, 1989

142. Cover notes.

(1)Every cover note issued by an authorized insurer shall be in Form 52.
(2)A cover note referred to in sub-rule (1) shall be valid for a period of sixty days from the date of its issue and the insurer shall issue a policy of insurance before the date of expiry of the cover note.