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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(c) in Odisha Sales Tax (Settlement of Arrears) Rules, 2012

(c)"Commissioner" means the Commissioner of Sales Tax appointed under subsection (1) of Section 3 of the Odisha Value Added Tax Act; and