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State of Tamilnadu - Section

Section 9 in Tamil Nadu Patta Pass Book Rules, 1987

9. Time for causing changes in the Register of Patta Pass Book.

- The Tahsildar shall carry out necessary changes in the Register of Patta Pass Books maintained by him within fifteen days of receipt of the certified extracts of the entries of the transfers under section 5(2) from the Registering Authority or a report under section 7, after satisfying himself as to the correctness of the particulars contained therein. The Tahsildar shall also carry out necessary changes in the Patta Pass Books earlier issued under section 3 or shall issue a new Patta Pass Book if necessary, within a period of fifteen days of production of the Patta Pass Book and on payment of a fee of Rs. 3. No fee shall be payable for making entries in Patta Pass Books already issued. The fee shall be paid in respect of each application and through court fee labels.