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[Cites 0, Cited by 0] [Section 219(5)] [Section 219] [Entire Act]

Union of India - Subsection

Section 219(5)(c) in The Coal Mines Regulations, 2011

(c)designing of a mining plan for the use of remote control mining equipment which include the safe location for the machine operators and any other workers in the area to prevent crushing accidents while the machine is in movement, and from respirable dust and noise hazard.