Allahabad High Court
Dwarika Singh, vs The State Of U.P., & Others on 4 January, 2010
Author: Alok K. Singh
Bench: Alok K. Singh
Court No. - 28 Case :- MISC. SINGLE No. - 7369 of 2009 Petitioner :- Dwarika Singh, Respondent :- The State Of U.P., & Others Petitioner Counsel :- N.B.Singh Respondent Counsel :- G.A. Hon'ble Alok K. Singh,J.
List in the next week, as requested. Mere pendency of this petition shall not be treated to be an impediment in further proceeding with the case by the court below. Order Date :- 4.1.2010 ML/-