Delhi High Court - Orders
Sanat Kumar vs Sanjay Sharma on 22 May, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 5509/2022, CRL.M.A. 21900/2022
SANAT KUMAR ..... Petitioner
Through: Mr.Aadil Singh Boparai, Mr.Varin
Bhati and Ms.Sristhi Khalsa,
Advocates
versus
SANJAY SHARMA ..... Respondent
Through: Mr.Vipin Malik, Adv.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 22.05.2023 An adjournment has been sought on behalf of the respondent to file reply.
Let the reply be filed.
List on 13.12.2023.
In the meanwhile, the petitioner may appear through counsel before the learned trial court.
DINESH KUMAR SHARMA, J MAY 22, 2023 rb This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 20:56:11