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[Cites 0, Cited by 1] [Section 40] [Entire Act]

State of Kerala - Subsection

Section 40(2) in Mahatma Gandhi University Act 1985

(2). If any Regulation or repeal of a Regulation is not laid before the Syndicate as required by sub-section (1) the Regulation shall lapse or, as the case may be, the Regulation repealed shall revive after the next succeeding meeting of the Syndicate.