Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Uttarakhand - Subsection Section 12(6) in Uttaranchal School Education Act, 2006 (6)Nothing in this Act shall preclude a person already sewing an a teacher in an institution from being employed as a part-time teacher or a part-time instructor under Section 12.
