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[Cites 0, Cited by 0] [Section 182] [Entire Act]

State of Uttar Pradesh - Subsection

Section 182(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)the excavation and its vicinity is checked by a responsible person referred to in Rule 126 after every rain, storm or other occurrence carrying hazard and in case a hazard is noticed at such checking, adequate production against slides and cave-in to prevent such hazard is provided;