Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Telangana - Subsection Section 3(4) in Kaloji Narayana Rao University of Health Sciences Act, 1986 (4)The University shall be a body corporate, having perpetual succession and a common seal and shall sue, and be sued by the said corporate name.
