Section 2(g) in The M.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964
(g)"government lessee" means a person holding land from the State Government under Section 181 of the Code;(gg)[ "manufacturer" means any person other than bidi labour, local authority, company, Undivided Hindu Family or society (including a co-operative society), club, firm or association engaged in manufacture of bidis by whatever process or manner of preparing or making bidis;] [Inserted by M.P. Act No. 1 of 2008.]
