Madhya Pradesh High Court
Mukesh Kumar @ Guddu Yadav vs The State Of Madhya Pradesh on 16 February, 2024
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 143 of 2006 (MUKESH KUMAR @ GUDDU YADAV Vs THE STATE OF MADHYA PRADESH) Dated : 16-02-2024 None for the appellant.
Shri G.S Baghel, learned GA for the State. This case has been listing in the final hearing since the first week of Jan, 2024 on every Wednesday or Thursday but appellant or his counsel is not appearing.
Hence, to present appellant/accused person's case to defend him, Ms. Shikha Baghel Advocate is appointed as Amicus Curiae.
Case will remain in final hearing list.
(ACHAL KUMAR PALIWAL) JUDGE sh Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 19-02-2024 17:35:30