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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(c) in Karnataka Prevention and Eradication of Inhuman Evil Practices and Black Magic Act, 2017

(c)"Inhuman, evil practices and black magic" means the commission of any act, specified in the schedule, by any person by himself or caused to be committed through or by instigating any other person;