Calcutta High Court (Appellete Side)
Purna Chandra Misra vs The State Of West Bengal & Ors on 28 June, 2018
Author: I. P. Mukerji
Bench: I. P. Mukerji
1
04 28.06.18
M.A.T. 517 of 2017
+
C.A.N. 3794 of 2017
Purna Chandra Misra
Vs.
The State of West Bengal & Ors.
Mr. K.K. Dutta ... For the Appellant.
Md. Nure Zaman ... For the Respondent no. 3.
This appeal and application are released from our list on the ground that we have no determination over the subject matter.
Let the file be placed before the appropriate bench subject to its convenience.
(I. P. Mukerji, J.) (Amrita Sinha, J.) S.D. 2