Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 11 in Maharashtra Horticulture Development Corporation Act, 1984 11. Filling up of casual vacancy of member. - Any vacancy of a member of the Corporation shall be filled as early as practicable, in like manner as if the appointment were being made originally.
