Rajasthan High Court - Jaipur
M/S Shobha Ram Sharma vs State (P W D )And Ors on 22 March, 2017
Author: M.N. Bhandari
Bench: M.N. Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B.Civil Writ Petition No. 5398 / 2016
M/s Shobha Ram Sharma Through Its Proprietor Shobha Ram
Sharma S/o Sh. Radhey Shyam Sharma, Aged About 50 Years,
AA-12, Chandanvan, Mathura, Distt. Utter Pradesh.
----Petitioner
Versus
1. State of Rajasthan Through Secretary, Public Works
Department, Govt. of Rajasthan, Govt. Secretariat, Jaipur.
2. The Chief Engineer & Additional Secretary, Public Works
Department, Jacob Road, Jaipur.
3. The Chief Engineer (N.H.) Public Works Department, Jacob
Road, Jaipur.
4. The Additional Chief Engineer, Public Works Department, Zone-
kota, Distt.kota.
----Respondents
_____________________________________________________ For Petitioner(s) : Mr. Gajveer Singh Rajawat For Respondent(s) :
_____________________________________________________ HON'BLE MR. JUSTICE M.N. BHANDARI Order 22/03/2017 It is stated that this writ petition has become infructuous. In view of above, writ petition is dismissed as rendered infructuous.
(M.N. BHANDARI)J. Sunita/96