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Rajasthan High Court - Jaipur

M/S Shobha Ram Sharma vs State (P W D )And Ors on 22 March, 2017

Author: M.N. Bhandari

Bench: M.N. Bhandari

 HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
                      JAIPUR
                S.B.Civil Writ Petition No. 5398 / 2016
M/s Shobha Ram Sharma Through Its Proprietor Shobha Ram
Sharma S/o Sh. Radhey Shyam Sharma, Aged About 50 Years,
AA-12, Chandanvan, Mathura, Distt. Utter Pradesh.
                                                          ----Petitioner
                                Versus
1. State of Rajasthan Through Secretary, Public                  Works
Department, Govt. of Rajasthan, Govt. Secretariat,               Jaipur.

2. The Chief Engineer & Additional Secretary, Public Works
Department,          Jacob          Road,            Jaipur.

3. The Chief Engineer (N.H.) Public Works Department, Jacob
Road,                                                Jaipur.

4. The Additional Chief Engineer, Public Works Department, Zone-
kota, Distt.kota.
                                                    ----Respondents

_____________________________________________________ For Petitioner(s) : Mr. Gajveer Singh Rajawat For Respondent(s) :

_____________________________________________________ HON'BLE MR. JUSTICE M.N. BHANDARI Order 22/03/2017 It is stated that this writ petition has become infructuous. In view of above, writ petition is dismissed as rendered infructuous.
(M.N. BHANDARI)J. Sunita/96