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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1) in Bureau of Indian Standards (Conformity Assessment) Regulations, 2018

(1)An application for renewal of certificate of conformity shall be made to the Bureau in the stipulated form along with the fee, as specified in the applicable conformity assessment scheme in Schedule-II.