Delhi High Court - Orders
Theme Engineering Services Pvt. Ltd vs National Highways Authority Of India on 12 January, 2026
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 765/2025 & CM APPL. 79163/2025, CM APPL. 79164/2025
CM APPL. 79165/2025
THEME ENGINEERING SERVICES PVT. LTD
.....Appellant
Through:
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA
.....Respondent
Through: Mr. Ankur Mittal and Mr. Saboo,
Advs. for NHAI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 12.01.2026 List on 23.01.2026.
DEVENDRA KUMAR UPADHYAYA, CJ TEJAS KARIA, J JANUARY 12, 2026 N.Khanna This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/01/2026 at 20:32:26