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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(5)(a) in Consumer Protection (Punjab) Rules, 1987

(a)[ has failed to attend five sittings of the State Commission in a Calendar Month;] [Added Vide Punjab Government Gazette Legislative Supplement Part III, dated 6.3.1992.]
(aa)has been adjudged an insolvent; or