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Supreme Court - Daily Orders

Principal Commissioner Of Wealth Tax 7 ... vs M/S Oriental Building And Furnishing ... on 9 April, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.16                            COURT NO.6                SECTION XIV

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No. 10672/2018

     (Arising out of impugned final judgment and order dated 18-07-2017
     in WTA No. 1/2017 passed by the High Court of Delhi at New Delhi)

     PRINCIPAL COMMISSIONER OF WEALTH TAX 7 NEW DELHI                 Petitioner(s)

                                                  VERSUS

     M/S ORIENTAL BUILDING AND FURNISHING CO. LTD.                    Respondent(s)

     (With IA No.46556/2018-CONDONATION OF DELAY IN FILING and IA
     No.46557/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Date : 09-04-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)
                                   Mr. Sandeep Sethi, ASG.
                                   Mr. Om Prakash Shukla, Adv.
                                   Ms. Diksha Rai, Adv.
                                   Mr. Yajur Sharma, Adv.
                                   Mrs. Anil Katiyar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Leave granted.

To be heard along Civil Appeal No. 3515 of 2018.

(NIDHI AHUJA) (ANITA RANI AHUJA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2018.04.11 10:54:45 IST Reason: