Supreme Court - Daily Orders
Principal Commissioner Of Wealth Tax 7 ... vs M/S Oriental Building And Furnishing ... on 9 April, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.16 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 10672/2018
(Arising out of impugned final judgment and order dated 18-07-2017
in WTA No. 1/2017 passed by the High Court of Delhi at New Delhi)
PRINCIPAL COMMISSIONER OF WEALTH TAX 7 NEW DELHI Petitioner(s)
VERSUS
M/S ORIENTAL BUILDING AND FURNISHING CO. LTD. Respondent(s)
(With IA No.46556/2018-CONDONATION OF DELAY IN FILING and IA
No.46557/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 09-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Sandeep Sethi, ASG.
Mr. Om Prakash Shukla, Adv.
Ms. Diksha Rai, Adv.
Mr. Yajur Sharma, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
To be heard along Civil Appeal No. 3515 of 2018.
(NIDHI AHUJA) (ANITA RANI AHUJA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2018.04.11 10:54:45 IST Reason: