Section 50(4) in Andhra Pradesh Co-Operative Societies Act, 1964
(4)The audit shall be completed within a period of six months from the close of the Co-operative year of the registered society concerned and such other further period not exceeding six months as the Chief Auditor may permit for reasons to be recorded in writing.] [Inserted by Act No. 21 of 1985, w.e.f. 3.6.1985.]
