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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(5) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(5)When the distribution system involves third rail carried on pedestals and return circuit via running rails or earth, all such structures and associated tracks shall be effectively earthed and bonded or other precautions taken to ensure that contact with any part of the structure will not be dangerous to the public and the metro railway staff.