Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 34 in The Orissa Entertainment Tax Act, 2006 34. Bar on certain proceedings. - No action shall lie against the Government or any of its officers or servants for any act done or purporting to be done in good faith under this Act or the rules.
