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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(1) in The Orissa Service of Engineers' Rules, 1941

(1)Engineering Degrees-
Oxford B. A. with Honours in the Engineering Science Final HonoursSchool
Cambridge B. A. with Honours in Mechanical Science Tripos.
St. Andrews B.Sc. in Engineering.
Glasgow B.Sc. in Engineering.
Edinburgh B.Sc. in Engineering.
Dublin B. A. I. (ordinary or with Honours in Engineering).
Durham B.Sc. in Civil or Mechanical Engineering or in NavalArchitecture (Honours or ordinary degree).
London B.Sc. (Internal) in Engineering, ordinary or with Honours (notincluding the B.Sc.) in Engineering (Mining) or the B.Sc. inEngineering (Metallurgy). The external degree is also accepted tothe same extent, provided it is recognised by the Institution ofCivil Engineers as exempting from sections A and B of the A. M.I. C. E. examination.
Victoria University (Manchester) B.Sc. with Honours in Engineering, B. Sc. Technical inMechanical or Electrical Engineering (Honours Division in thefinal examination).
Birmingham B.Sc. in Civil, Mechanical or Electrical Engineering (Honoursor ordinary degree).
Liverpool B. Engineering in Civil, Mechanical, Electrical or MarineEngineering or Naval Architecture (Honours or ordinary degree).
Leeds B.Sc. in Civil, Mechanical or Electrical Engineering (Honoursor ordinary degree).
Sheffield B. Engineering in Civil, Mechanical or Electrical Engineering(Honours degree or ordinary degree with a first class in thefinal examination).
Bristol B.Sc. in Civil or Mechanical Engineering (Honours or ordinarydegree).
University of Wales B.Sc. (in Civil, Mechanical or Electrical Engineering).
National University of Ireland B. E.
Queen’s University, Belfast B.Sc. in Engineering.
Note - The above degrees will be accepted only if taken after three years study and the passing of the regular examination in the several Universities. The rule requiring three years study will not, however, apply to Indians, who, having taken an Indian degree which exempts them from part of the University course, have taken one of the above degrees in less than three years in accordance with the regulations of the University concerned.