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State of Tamilnadu - Section

Section 25 in Rules for the Grant of Recognition and Aid to Elementary Schools

25.

The course of studies shall be based on the syllabus issued by the Director with the approval of the Government. A copy of the time table shall be forwarded to the Deputy Inspector as soon as the school year commences. Scheme of studies from which selections should be made will be issued from time to time. Due regard should be paid to local circumstances especially in rural schools where school hours and vacations should be suited to agricultural conditions. The Inspecting Officer should record his opinion in the inspection book as to which subjects each teacher is qualified to teach and no other subject should be attempted by him. Special care should be taken in this respect in regard to English.Withdrawal of Recognition