Section 14(2)(iv) in The Motor Vehicles Act, 1988

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Union of India - Subsection

Section 14(2)(iv) in The Motor Vehicles Act, 1988

(iv)has attained the age of fifty-five years on the date of issue or as the case may be, renewal thereof, be effective for a period of five years from the date of such issue or renewal.]

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Union of India - Subsection

Section 14(2)(iv) in The Motor Vehicles Act, 1988