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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Telangana - Subsection

Section 70(2)(xix) in Telangana Panchayat Raj Act, 2018

(xix)all sums other than those enumerated above which arise out of, or are received in aid of, or for expenditure on any institutions or services maintained or financed from the Gram Panchayat Fund or managed by the Gram Panchayat.