Patna High Court - Orders
Ram Kripal Yadav vs The State Of Bihar on 11 July, 2022
Author: Prabhat Kumar Singh
Bench: Prabhat Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.59674 of 2021
Arising Out of PS. Case No.-67 Year-2021 Thana- NARDIGANJ District- Nawada
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RAM KRIPAL YADAV
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
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with
CRIMINAL MISCELLANEOUS No. 60066 of 2021
Arising Out of PS. Case No.-67 Year-2021 Thana- NARDIGANJ District- Nawada
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MADAN KUMAR SINGH
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
Appearance :
(In CRIMINAL MISCELLANEOUS No. 59674 of 2021)
For the Petitioner/s : Mr.Ravi Prakash
For the Opposite Party/s : Mr.Dr. Ajeet Kumar
(In CRIMINAL MISCELLANEOUS No. 60066 of 2021)
For the Petitioner/s : Mr. N.K. Agrawal, Sr. Advocate
Mr.Md. Anisur Rahman
For the Opposite Party/s : Ms.Nirmala Kumari
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CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
ORAL ORDER
3 11-07-2022Let this case go out of my list to be placed before another Bench after obtaining necessary permission of Hon'ble the Chief Justice.
(Prabhat Kumar Singh, J) vinita/-
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