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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(4) in The Maharashtra Cotton Ginning and Pressing Factories Rules, 1964

(4)The officer to whom the complaint is made shall, on receipt of such complaint either himself examine the cotton, package or bale in respect of which the complaint has been or cause it to be examined, by any other authority prescribed by rule 14.