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Union of India - Section

Section 9 in The Bar Council Of India Advocates Welfare Scheme, 1998

9. A Schedule showing the benefits offered under the Scheme is enclosed:

Encl: Schedule (Table I, II-A and II-B) showing the benefits,Scheme approved by the Bar Council of India in its meeting held on 19th July, 1998, (Item No, 79/1998)Scheme circulated to State Bar Councils vide letter No, 2400/1998, dated 22-10-1998,ALL INDIA ADVOCATES WELFARE SCHEME,