Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(7)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(7)(b) in Andhra Pradesh Mutually Aided Co-Operative Societies Act, 1995

(b)shall have attended the two General Body Meetings of the Co-operative Society held immediately preceding the elections ;