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Delhi High Court - Orders

Subhash Aggarwal & Ors vs Adigear International & Anr on 5 December, 2022

Author: Prateek Jalan

Bench: Prateek Jalan

                            $~40
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                            +     OMP (ENF.) (COMM.) 33/2018

                                  SUBHASH AGGARWAL & ORS.               ..... Decree Holders
                                               Through: None.
                                                      versus
                                  ADIGEAR INTERNATIONAL & ANR. ..... Judgement Debtors
                                               Through: Mr. Hrishikesh Baruah and Mr.
                                                          Shubham Agarwal, Advocates
                                                          (Enrolment No. D/1165/2012,
                                                          Mobile No. 9953240238).

                            CORAM:
                            HON'BLE MR. JUSTICE PRATEEK JALAN

                                                 ORDER

% 05.12.2022 EX.APPL.(OS) 3755/2022 in OMP (ENF.) (COMM.) 33/2018

1. Issue notice of this application to the decree holders, and to the Branch Manager, ICICI Bank, Naraina Vihar Branch, New Delhi-110038 ["the Bank"]. Decree holders may be served through the learned counsel appearing on their behalf in the enforcement proceedings. The Bank may be served through all permissible modes, including through the learned nominated counsel.

2. List on 23.01.2023.

PRATEEK JALAN, J DECEMBER 5, 2022 'vp'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:07.12.2022 11:57:55