Delhi High Court - Orders
Subhash Aggarwal & Ors vs Adigear International & Anr on 5 December, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 33/2018
SUBHASH AGGARWAL & ORS. ..... Decree Holders
Through: None.
versus
ADIGEAR INTERNATIONAL & ANR. ..... Judgement Debtors
Through: Mr. Hrishikesh Baruah and Mr.
Shubham Agarwal, Advocates
(Enrolment No. D/1165/2012,
Mobile No. 9953240238).
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 05.12.2022 EX.APPL.(OS) 3755/2022 in OMP (ENF.) (COMM.) 33/2018
1. Issue notice of this application to the decree holders, and to the Branch Manager, ICICI Bank, Naraina Vihar Branch, New Delhi-110038 ["the Bank"]. Decree holders may be served through the learned counsel appearing on their behalf in the enforcement proceedings. The Bank may be served through all permissible modes, including through the learned nominated counsel.
2. List on 23.01.2023.
PRATEEK JALAN, J DECEMBER 5, 2022 'vp'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:07.12.2022 11:57:55