Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 475] [Entire Act] State of Kerala - Subsection Section 475(6) in Kerala Municipality Act, 1994 (6)Every licence granted under this section shall expire at the end of the year in which it is granted.Inspection of places where sale, Etc., is carried on
