Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] State of Uttar Pradesh - Subsection Section 10(2)(ii) in The U.P. Board of Madarsa Education Act, 2004 (ii)to cancel the result of an examination of any candidate for all or any of the acts mentioned in sub-clauses (a) to (d) of clause