Himachal Pradesh High Court
Pawan Kumar vs . Surinder Kumar on 4 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Pawan Kumar vs. Surinder Kumar .
RSA No. 346 of 2019 04.03.2022 Present: Mr. Bhuvnesh Sharma, Advocate for the appellant.
Mr. Tarun K. Sharma, Advocate for the respondent.
RSA No. 346 of 2019 As prayed, matter is adjourned. List after two weeks.
CMP No. 6966 of 2019 Reply, as prayed, be filed within one week. List after two weeks along with main appeal. Interim to continue till further orders.
March 04, 2022 (Vivek Singh Thakur)
(ms) Judge
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