Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 16 in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

16. The Jammu and Kashmir Tenancy Act (No. II of 1980).