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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Uttar Pradesh - Subsection

Section 44(2)(b) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960

(b)the procedure which the Collector shall follow while exercising powers conferred by this Act;
(bb)[ conditions pertaining to the grant of permission to transfer land under sub-section (2) of Section 6] [Inserted by U.P. Act No. 20 of 1976 (w.e.f. 10.10.1975).];