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State of Bihar - Section

Section 28 in Bihar Preservation and Improvement of Animals Act, 1955

28. Power of Veterinary Officer to inspect or mark bulls.

- For the purposes of this Chapter, a Veterinary Officer or any other officer or person authorised by him in this behalf shall have power at all reasonable times.
(a)to inspect any bull; and
(b)to mark any bull free of charge with a prescribed mark in the prescribed manner.