Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Meghalaya - Subsection

Section 27(2) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(2)The procedure for sampling-air or emission from any chimney, flue of duct, plant or vessel or from any other source and outlet, stationary or mobile, the instruments used for sampling and the method of measuring air pollutants shall be such as may be specified by the Board to suit the situation.