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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1) in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000

(1)The regional level committee consists of the following members namely: -
(i)The Regional Joint Director of School Education of the respective Zone-Member-Secretary;
(ii)One officer not below the rank of Joint Director from another Regional office nominated by Commissioner and Director of School Education-Member;
(iii)A senior officer in the office of the Head of the Department nominated by the Commissioner and Director of School Education-Member.