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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(b) in U.P. Horticulture and Food Processing Group-B Service Rules, 1993

(b)a Tibetan refugee who came over to India before the 1st January, 1962 with the intension of permanently settling in India; or